Ram Gopal & Others vs State Of U.P. & Others
2014 Latest Caselaw 8224 ALL

Citation : 2014 Latest Caselaw 8224 ALL
Judgement Date : 11 November, 2014

Allahabad High Court

Ram Gopal & Others vs State Of U.P. & Others on 11 November, 2014

Bench: Rajes Kumar, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 30030 of 2008
 

 
Petitioner :- Ram Gopal & Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- P.N. Ojha,Ashok Khare
 
Counsel for Respondent :- C.S.C.,Rajeev Joshi
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

Standing Counsel appearing on behalf of State and Sri Rajeev Joshi, learned counsel appearing on behalf of respondent nos. 5 and 6 are allowed four weeks and no more to file reply to the supplementary affidavit dated 6.7.2008.

List after four weeks. Till the next date of listing, interim order shall continue.

Order Date :- 11.11.2014

Download the LatestLaws.com Mobile App