Deepak Singh vs State Of U.P.
2014 Latest Caselaw 8219 ALL

Citation : 2014 Latest Caselaw 8219 ALL
Judgement Date : 11 November, 2014

Allahabad High Court

Deepak Singh vs State Of U.P. on 11 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 29568 of 2014
 

 
Applicant :- Deepak Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sudarshan Singh,Satya Prakash Srivastava
 
Counsel for Opposite Party :- Govt.Advocate,Ram Kesh
 

 
Hon'ble Ramesh Sinha,J.

The case is passed over on the illness slip of Sri Ram Kesh, learned counsel for the complainant.

Learned counsel for the applicant and learned AGA are present.

List in the next cause list peremptorily.

Order Date :- 11.11.2014

Ajay

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