M/S Pandey Enterprises vs Udaibhan Gupta
2014 Latest Caselaw 8208 ALL

Citation : 2014 Latest Caselaw 8208 ALL
Judgement Date : 11 November, 2014

Allahabad High Court

M/S Pandey Enterprises vs Udaibhan Gupta on 11 November, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- APPLICATION U/S 378 DEFECTIVE No. - 33 of 2014
 

 
Applicant :- M/S Pandey Enterprises
 
Opposite Party :- Udaibhan Gupta
 
Counsel for Applicant :- Surendra Tiwari
 
Counsel for Opposite Party :- S.K.Pathak
 

 
Hon'ble Akhtar Husain Khan,J.

Learned counsel for the applicant appeared. Learned counsel for the opposite party appeared and filed counter affidavit.

Learned counsel for the applicant prays for time to file rejoinder affidavit. Two weeks' time is granted to file rejoinder affidavit.

List on 4.12.2014.

Order Date :- 11.11.2014

SKS

Download the LatestLaws.com Mobile App