Vijay Bahadur Yadav vs State Of U.P. And Others
2014 Latest Caselaw 8179 ALL

Citation : 2014 Latest Caselaw 8179 ALL
Judgement Date : 10 November, 2014

Allahabad High Court

Vijay Bahadur Yadav vs State Of U.P. And Others on 10 November, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 14966 of 2011
 

 
Petitioner :- Vijay Bahadur Yadav
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Deepak Kumar Srivastava
 
Counsel for Respondent :- C. S. C.,Praful Bahadur,R.S. Prasad,Rakesh Bahadur,Vikram Bahadur
 

 
Hon'ble Abhinava Upadhya,J.

Sri Rakesh Bahadur, learned counsel appearing for the respondents prays for and is allowed three weeks' time to file counter affidavit to the substitution application filed by the petitioner.

List thereafter.

Order Date :- 10.11.2014

SKM

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