Haridas vs State Of U.P.
2014 Latest Caselaw 8160 ALL

Citation : 2014 Latest Caselaw 8160 ALL
Judgement Date : 10 November, 2014

Allahabad High Court

Haridas vs State Of U.P. on 10 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 37884 of 2014
 

 
Applicant :- Haridas
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ravindra Prakash Srivasta
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Sri Manoj Kumar Mishra and Sri Ram Awadh Maurya, Advocates have filed their parcha on behalf of the complainant, which is taken on record.

Heard learned counsel for the parties.

Looking to the nature of allegations made against the applicant and period of detention, list after six weeks.

Order Date :- 10.11.2014

Ajay

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