C/M Shri Shri 108 Shri Swami ... vs Asstt. Registrar, Firms, ...
2014 Latest Caselaw 8157 ALL

Citation : 2014 Latest Caselaw 8157 ALL
Judgement Date : 10 November, 2014

Allahabad High Court

C/M Shri Shri 108 Shri Swami ... vs Asstt. Registrar, Firms, ... on 10 November, 2014

Bench: Vineet Saran, Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- SPECIAL APPEAL No. - 1081 of 2013
 

 
Appellant :- C/M Shri Shri 108 Shri Swami Upendra Das Ji Pauhari & Anr.
 
Respondent :- Asstt. Registrar, Firms, Societies & Chits And 2 Others
 
Counsel for Appellant :- R.C. Dwivedi
 
Counsel for Respondent :- C.S.C.,Vinod Kumar Singh Parmar
 

 
Hon'ble Vineet Saran,J.

Hon'ble Vivek Kumar Birla,J.

A request for adjournment on behalf of the appellant has been made.

List this case after three weeks.

Order Date :- 10.11.2014

SKS

(Vivek Kumar Birla, J) (Vineet Saran, J)

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