District Magistrate And Others vs Ram Badai Yadav
2014 Latest Caselaw 8146 ALL

Citation : 2014 Latest Caselaw 8146 ALL
Judgement Date : 10 November, 2014

Allahabad High Court

District Magistrate And Others vs Ram Badai Yadav on 10 November, 2014

Bench: Vineet Saran, Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- SPECIAL APPEAL No. - 989 of 2014
 

 
Appellant :- District Magistrate And Others
 
Respondent :- Ram Badai Yadav
 
Counsel for Appellant :- Suresh Singh (Acsc)
 
Counsel for Respondent :- O.P. Singh
 

 
Hon'ble Vineet Saran,J.

Hon'ble Vivek Kumar Birla,J.

A request for adjournment has been made on behalf of learned standing counsel appearing for the appellant.

List after three weeks.

Order Date :- 10.11.2014

SKS

(Vivek Kumar Birla, J) (Vineet Saran, J)

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