Arif vs State Of U.P.
2014 Latest Caselaw 8107 ALL

Citation : 2014 Latest Caselaw 8107 ALL
Judgement Date : 7 November, 2014

Allahabad High Court

Arif vs State Of U.P. on 7 November, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 34283 of 2014
 

 
Applicant :- Arif
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Akhilesh Kumar Rajbhar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Heard learned counsel for applicant as well as learned A.G.A.

Learned A.G.A. prays for and is granted two weeks time for filing counter affidavit.

List on 24.11.2014 for hearing.

Order Date :- 7.11.2014

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