Union Of India Thru. G.M. Nr vs Smt. Harnandi Devi And 22 Others
2014 Latest Caselaw 8103 ALL

Citation : 2014 Latest Caselaw 8103 ALL
Judgement Date : 7 November, 2014

Allahabad High Court

Union Of India Thru. G.M. Nr vs Smt. Harnandi Devi And 22 Others on 7 November, 2014

Bench: Rajes Kumar, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- FIRST APPEAL No. - 771 of 2014
 

 
Appellant :- Union Of India Thru. G.M. Nr
 
Respondent :- Smt. Harnandi Devi And 22 Others
 
Counsel for Appellant :- Dr. Santosh Kr. Tiwari,Kaushlesh Pratap Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Manoj Misra,J.

Admit.

Issue notice. The appellant may take steps to serve the respondents by registered post.

Meanwhile, there shall be status quo in respect of the property in dispute.

Order Date :- 7.11.2014

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