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Dr. Brijesh Bahadur And 4 Others vs State Of U.P. And Another
2014 Latest Caselaw 8093 ALL

Citation : 2014 Latest Caselaw 8093 ALL
Judgement Date : 7 November, 2014

Allahabad High Court
Dr. Brijesh Bahadur And 4 Others vs State Of U.P. And Another on 7 November, 2014
Bench: Akhtar Husain Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL REVISION No. - 1159 of 2014
 

 
Revisionist :- Dr. Brijesh Bahadur And 4 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- Hemant Kumar,Kamal Krishna
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

List after two weeks.

Interim order, if any, stands extended till the next date of listing.

Order Date :- 7.11.2014

RU

 

 

 
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