Divesh Saxena And Others vs State Of U.P. And Others
2014 Latest Caselaw 8030 ALL

Citation : 2014 Latest Caselaw 8030 ALL
Judgement Date : 5 November, 2014

Allahabad High Court

Divesh Saxena And Others vs State Of U.P. And Others on 5 November, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 39023 of 2010
 

 
Petitioner :- Divesh Saxena And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- A. B. Singh,Manish Singh
 
Counsel for Respondent :- C. S. C.
 

 
Hon'ble Abhinava Upadhya,J.

On the request of the learned Standing Counsel, the case is passed over for the day.

List in the next cause list.

Order Date :- 5.11.2014

SKM

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