Sunil Kumar @ Lokesh vs State Of U.P.
2014 Latest Caselaw 7994 ALL

Citation : 2014 Latest Caselaw 7994 ALL
Judgement Date : 3 November, 2014

Allahabad High Court

Sunil Kumar @ Lokesh vs State Of U.P. on 3 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 27573 of 2014
 

 
Applicant :- Sunil Kumar @ Lokesh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Mohd. Umar Khan,Vivek Dhaka
 
Counsel for Opposite Party :- Govt.Advocate,Arun Kumar
 

 
Hon'ble Ramesh Sinha,J.

Counter affidavit filed by learned AGA which is taken on record.

Sri Arun Kumar, learned counsel for the complainant is not present even in the revised list.

Sri Vivek Dhaka, learned counsel for the applicant and learned AGA are present.

List on 14.11.2014.

Order Date :- 3.11.2014

Ajay

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