Dharam Pal Singh vs State Of U.P. And Others
2014 Latest Caselaw 7993 ALL

Citation : 2014 Latest Caselaw 7993 ALL
Judgement Date : 3 November, 2014

Allahabad High Court

Dharam Pal Singh vs State Of U.P. And Others on 3 November, 2014

Bench: Shashi Kant Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 37457 of 2011
 

 
Petitioner :- Dharam Pal Singh
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Anoop Trivedi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Shashi Kant Gupta,J.

Heard learned counsel for the parties and perused the record.

Judgment reserved.

Order Date :- 03.11.2014

vinay

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