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Mahendra Singh And 2 Ors. vs State Of U.P.
2014 Latest Caselaw 7990 ALL

Citation : 2014 Latest Caselaw 7990 ALL
Judgement Date : 3 November, 2014

Allahabad High Court
Mahendra Singh And 2 Ors. vs State Of U.P. on 3 November, 2014
Bench: Akhtar Husain Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 
Criminal Misc. Correction Application No.347276 of 2014
 
                       In
 

 
Case :- APPLICATION U/S 482 No. - 41795 of 2014
 

 
Applicant :- Mahendra Singh And 2 Ors.
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- K.S. Chahar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Heard learned counsel for the applicants. 

Correction application has been moved on behalf of applicants for removal of clerical error in the order dated 13.10.2014.

The correction application is allowed.

Accordingly necessary correction has been made in the order dated 13.10.2014 passed by this Court.

Order Date :- 3.11.2014

RU

 

 

 
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