Naval Kishor And 2 Ors. vs D.D.C. And 4 Ors.
2014 Latest Caselaw 2126 ALL

Citation : 2014 Latest Caselaw 2126 ALL
Judgement Date : 28 May, 2014

Allahabad High Court

Naval Kishor And 2 Ors. vs D.D.C. And 4 Ors. on 28 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 29304 of 2014
 

 
Petitioner :- Naval Kishor And 2 Ors.
 
Respondent :- D.D.C. And 4 Ors.
 
Counsel for Petitioner :- B.P.S. Kashyap
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh on 19th July, 2014.

Order Date :- 28.5.2014

Priyanka

Download the LatestLaws.com Mobile App