Ram Briksh And Another vs D.D.C. And 6 Ors.
2014 Latest Caselaw 2124 ALL

Citation : 2014 Latest Caselaw 2124 ALL
Judgement Date : 28 May, 2014

Allahabad High Court

Ram Briksh And Another vs D.D.C. And 6 Ors. on 28 May, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 30174 of 2014
 

 
Petitioner :- Ram Briksh And Another
 
Respondent :- D.D.C. And 6 Ors.
 
Counsel for Petitioner :- R.N. Singh Yadav
 
Counsel for Respondent :- C.S.C.,Chandra Kr. Rai
 

 
Hon'ble Anjani Kumar Mishra,J.

Learned counsel for the petitioner prays for and is granted four weeks time to file supplementary affidavit clarifying the position as regards the suit for cancellation of the sale deed referred in the order impugned at page 108 of the paper book.

Put up as fresh on 17th July, 2014.

Order Date :- 28.5.2014

Priyanka

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