Mohd. Ikbal Hussain Ansari vs State Of U.P. And 3 Others
2014 Latest Caselaw 2122 ALL

Citation : 2014 Latest Caselaw 2122 ALL
Judgement Date : 28 May, 2014

Allahabad High Court

Mohd. Ikbal Hussain Ansari vs State Of U.P. And 3 Others on 28 May, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 29964 of 2014
 

 
Petitioner :- Mohd. Ikbal Hussain Ansari
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- K.K. Rao
 
Counsel for Respondent :- C.S.C.,Sunil Kumar Singh
 

 
Hon'ble Abhinava Upadhya,J.

Sri Sunil Kumar Singh, learned counsel has put in appearance on behalf of respondent no.3. Learned Standing Counsel represents State-respondents.

The respondents may file counter affidavit within one month.

List thereafter.

Order Date :- 28.5.2014

SKM

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