Chief Executive Officer ... vs Jasvindar Dass And Another
2014 Latest Caselaw 2120 ALL

Citation : 2014 Latest Caselaw 2120 ALL
Judgement Date : 28 May, 2014

Allahabad High Court

Chief Executive Officer ... vs Jasvindar Dass And Another on 28 May, 2014

Bench: Sunil Ambwani, Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 786 of 2013
 

 
Appellant :- Chief Executive Officer N.O.I.D.A. And 2 Others
 
Respondent :- Jasvindar Dass And Another
 
Counsel for Appellant :- Shivam Yadav
 
Counsel for Respondent :- Sheetla Sahai
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Mrs. Sunita Agarwal,J.

Allowed. For order see our order of date passed in Special Appeal No.1995 of 2013.

Order Date :- 28.5.2014

SP/

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