Ram Bahadur vs Chief Medical Officer
2014 Latest Caselaw 2074 ALL

Citation : 2014 Latest Caselaw 2074 ALL
Judgement Date : 27 May, 2014

Allahabad High Court

Ram Bahadur vs Chief Medical Officer on 27 May, 2014

Bench: Sheo Kumar Singh, Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL No. - 1370 of 2012
 

 
Appellant :- Ram Bahadur
 
Respondent :- Chief Medical Officer
 
Counsel for Appellant :- Siddharth Khare,Ashok Khare
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Attau Rahman Masoodi,J.

Counter affidavit filed on behalf of learned Standing Counsel today, is taken on record.

Rejoinder affidavit is available on record.

List in the second week of July, 2014.

Order Date :- 27.5.2014

M.A.A.

( A.R. Masoodi, J.) ( S.K. Singh, J. )

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