Sita Ram vs Raju Agarwal & Another
2014 Latest Caselaw 1973 ALL

Citation : 2014 Latest Caselaw 1973 ALL
Judgement Date : 23 May, 2014

Allahabad High Court

Sita Ram vs Raju Agarwal & Another on 23 May, 2014

Bench: Rajes Kumar, Dinesh Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL No. - 431 of 2006
 

 
Appellant :- Sita Ram
 
Respondent :- Raju Agarwal & Another
 
Counsel for Appellant :- Indrasen Singh Tomar,B.S. Pandey,Faujdar Rai,M.A,Qadeer,M.D.Singh Shekhar,R.N.Sharma,R.S. Chaudhry,R.S.Chaudhary,R.S.Mishra,Surendra Kumar,Y.K.Saxena
 
Counsel for Respondent :- S.R. Yadav,A.K. Gupta,A.S. Jamali,Atul Srivastava,Mool Behari Saxena,N.K.Chaturvedi,P.K. Jain,Praval Tripathi,R. Asthana,R.S. Yadav,Ramendra Asthana
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Dinesh Gupta,J.

On the request of learned counsel for the appellant, the case is passed over.

List in second week of July, 2014 peremptorily on the top of the list.

Order Date :- 23.5.2014

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