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Dina Nath Alias Deen Dayal vs Thakur Bal Gopal Jee Maharaj And ...
2014 Latest Caselaw 1926 ALL

Citation : 2014 Latest Caselaw 1926 ALL
Judgement Date : 21 May, 2014

Allahabad High Court
Dina Nath Alias Deen Dayal vs Thakur Bal Gopal Jee Maharaj And ... on 21 May, 2014
Bench: Sheo Kumar Singh, Attau Rahman Masoodi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL No. - 507 of 2014
 

 
Appellant :- Dina Nath Alias Deen Dayal
 
Respondent :- Thakur Bal Gopal Jee Maharaj And Bhagwati Maharani & 12 Ors.
 
Counsel for Appellant :- Anurag Khanna
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Attau Rahman Masoodi,J.

As requested on behalf of Sri Anurag Khanna, learned counsel who appears on behalf of appellant, put up this appeal on 27th May, 2014, as fresh.

Order Date :- 21.5.2014

M.A.A.

( A.R. Masoodi, J.)    ( S.K. Singh, J.) 

 

 

 
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