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Ram Subhag Prasad vs State Of U.P. And 3 Others
2014 Latest Caselaw 1851 ALL

Citation : 2014 Latest Caselaw 1851 ALL
Judgement Date : 19 May, 2014

Allahabad High Court
Ram Subhag Prasad vs State Of U.P. And 3 Others on 19 May, 2014
Bench: Abhinava Upadhya



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 27700 of 2014
 

 
Petitioner :- Ram Subhag Prasad
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- K.K. Rao
 
Counsel for Respondent :- C.S.C.,Sunil Kumar Singh
 

 
Hon'ble Abhinava Upadhya,J.

Connect this petition with Writ Petition No. 12506 of 2014.

Learned Standing Counsel represents respondent nos. 1 and 2. Sri Sunil Kumar Singh, learned counsel has put in appearance on behalf of respondent nos.3 and 4.

The respondents may file counter affidavit within  one month.

List thereafter.

Order Date :- 19.5.2014

SKM

 

 

 
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