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M/S Balrampur Chini Mills Ltd. & ... vs State Of U.P. Thru Prin. Secy. ...
2014 Latest Caselaw 1836 ALL

Citation : 2014 Latest Caselaw 1836 ALL
Judgement Date : 19 May, 2014

Allahabad High Court
M/S Balrampur Chini Mills Ltd. & ... vs State Of U.P. Thru Prin. Secy. ... on 19 May, 2014
Bench: Rajiv Sharma, Brijesh Kumar Srivastava-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. BENCH No. - 2686 of 2008
 

 
Petitioner :- M/S Balrampur Chini Mills Ltd. & Anr.
 
Respondent :- State Of U.P. Thru Prin. Secy. Sugar Ind. & Anr.
 
Counsel for Petitioner :- Akhilesh Kalra
 
Counsel for Respondent :- C.S.C.,Apoorva Tewari
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

It is informed that the Advocates are abstaining from judicial work.

The case is adjourned. Let it be listed day after tomorrow i.e. 21.05.2014. Till then, interim order granted earlier shall remain in operation.

This order shall also be applicable in writ petition Nos. 2678, 6978, 5203, 2655, 2679, 5204 and 7611-all of (M/B) of 2008.

Order Date :- 19.5.2014

MVS Chauhan/-

 

 

 
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