M/S Balrampur Chini Mills Ltd. ... vs Union Of India Ministry Of Finance ...
2014 Latest Caselaw 1665 ALL

Citation : 2014 Latest Caselaw 1665 ALL
Judgement Date : 12 May, 2014

Allahabad High Court

M/S Balrampur Chini Mills Ltd. ... vs Union Of India Ministry Of Finance ... on 12 May, 2014

Bench: Sheo Kumar Singh, Devendra Kumar Upadhyaya




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 

 
Case :- MISC. BENCH No. - 9369 of 2012
 

 
Petitioner :- M/S Balrampur Chini Mills Ltd. Balrampur Throu Its General
 
Respondent :- Union Of India Ministry Of Finance Deptt. Of Revenue & Ors.
 
Counsel for Petitioner :- J.P.Tripathi,Sudeep Kumar
 
Counsel for Respondent :- A.S.G.,Dipak Seth
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Devendra Kumar Upadhyaya,J.

On the request of learned counsel for the respondents, let this matter be listed in the 2nd week of July, 2014.

Interim stay shall remain in operation till the next date of listing.

Order Date :- 12.5.2014

M.A.A.

(D.K. Upadhyaya, J.) (S.K. Singh, J.)

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