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Shiv Chand And 6 Others vs Deputy Director Of ...
2014 Latest Caselaw 1629 ALL

Citation : 2014 Latest Caselaw 1629 ALL
Judgement Date : 9 May, 2014

Allahabad High Court
Shiv Chand And 6 Others vs Deputy Director Of ... on 9 May, 2014
Bench: Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 25223 of 2014
 

 
Petitioner :- Shiv Chand And 6 Others
 
Respondent :- Deputy Director Of Consolidation,Mirzapur And 15 Others
 
Counsel for Petitioner :- P.C.Singh
 
Counsel for Respondent :- C.S.C.,Anand Sagar Dubey,R.B.Yadav,Sharad Dwivedi
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh on 16th May, 2014 to enable the learned counsel for the petitioner to file the CH Form 23 of the parties in the writ petition.

It is made clear that in case by the date fixed, CH Form-23 is not filed, the orders in the writ petition shall be passed on the basis of the material available on record.

Order Date :- 9.5.2014

Priyanka

 

 

 
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