Bahoran Lal And Another vs State Of U.P.And Others
2014 Latest Caselaw 1590 ALL

Citation : 2014 Latest Caselaw 1590 ALL
Judgement Date : 8 May, 2014

Allahabad High Court

Bahoran Lal And Another vs State Of U.P.And Others on 8 May, 2014

Bench: Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 14
 

 
Case :- APPLICATION U/S 482 No. - 35678 of 2008
 

 
Applicant :- Bahoran Lal And Another
 
Opposite Party :- State Of U.P.And Others
 
Counsel for Applicant :- P.S. Kushwaha
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Karuna Nand Bajpayee,J.

Office is directed to list this matter in the next cause list showing the name of Sri Pradeep Kumar Srivastava as counsel for the respondent No.2.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 8.5.2014

MT**

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