Citation : 2014 Latest Caselaw 1500 ALL
Judgement Date : 5 May, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - A No. - 18848 of 2012 Petitioner :- Krishna Kumar Respondent :- State Ofm U.P. & Others Counsel for Petitioner :- Mohd. Akbar Shah Alam Counsel for Respondent :- C.S.C. Hon'ble Attau Rahman Masoodi,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit.
List in the month of July, 2014.
Order Date :- 5.5.2014
aks
(Attau Rahman Masoodi J. )
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