Ram Bahadur Singh vs Collector Ballia & Others
2014 Latest Caselaw 1467 ALL

Citation : 2014 Latest Caselaw 1467 ALL
Judgement Date : 2 May, 2014

Allahabad High Court

Ram Bahadur Singh vs Collector Ballia & Others on 2 May, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 7792 of 2002
 

 
Petitioner :- Ram Bahadur Singh
 
Respondent :- Collector Ballia & Others
 
Counsel for Petitioner :- Arvind Kumar Shukla,D.P.Singh,Smt. Rita Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Passed over on the request of the learned Standing Counsel.

List in the next cause list.

Order Date :- 2.5.2014

SKM

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