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Bhagwan Deen vs State Of ...
2014 Latest Caselaw 77 ALL

Citation : 2014 Latest Caselaw 77 ALL
Judgement Date : 24 March, 2014

Allahabad High Court
Bhagwan Deen vs State Of ... on 24 March, 2014
Bench: Rajiv Sharma, Mahendra Dayal



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. BENCH No. - 844 of 2014
 

 
Petitioner :- Bhagwan Deen
 
Respondent :- State Of U.P.Thr.Prin.Secy.Deptt.Of Panchayati Raj & Others
 
Counsel for Petitioner :- Shishir Chandra
 
Counsel for Respondent :- C.S.C.,Deshraj Singh,Dr.L.P.Misra,Gaurav Mehrotra,P K Khare
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Mahendra Dayal,J.

(C.M. Application No. 29101 of 2014)

Fortnight time is allowed to file objection to the application for amendment.

Order Date :- 24.3.2014

Anurag/-

 

 

 
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