B.B. Gandhi vs State Of U.P.Through Secretary ...
2014 Latest Caselaw 49 ALL

Citation : 2014 Latest Caselaw 49 ALL
Judgement Date : 21 March, 2014

Allahabad High Court

B.B. Gandhi vs State Of U.P.Through Secretary ... on 21 March, 2014

Bench: Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- SERVICE SINGLE No. - 3004 of 1992
 

 
Petitioner :- B.B. Gandhi
 
Respondent :- State Of U.P.Through Secretary Home And 4 Others
 
Counsel for Petitioner :- R.C. Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Mahendra Dayal,J.

List again alongwith the record of Writ Petition No. 3421 (SS) of 1985.

Order Date :- 21.3.2014

Anurag/-

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