Tejram Singh vs State Of U.P. And 2 Others
2014 Latest Caselaw 373 ALL

Citation : 2014 Latest Caselaw 373 ALL
Judgement Date : 31 March, 2014

Allahabad High Court

Tejram Singh vs State Of U.P. And 2 Others on 31 March, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 18465 of 2014
 

 
Petitioner :- Tejram Singh
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Sanjay Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Learned Standing Counsel prays for and is allowed one month time to file counter affidavit.

List thereafter.

Order Date :- 31.3.2014

SKM

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