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Ex-Sepoy Ram Kalap Pandey vs Chief Of Army Staff And Others
2014 Latest Caselaw 371 ALL

Citation : 2014 Latest Caselaw 371 ALL
Judgement Date : 31 March, 2014

Allahabad High Court
Ex-Sepoy Ram Kalap Pandey vs Chief Of Army Staff And Others on 31 March, 2014
Bench: Sheo Kumar Singh, Anant Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SPECIAL APPEAL No. - 1135 of 2001
 

 
Appellant :- Ex-Sepoy Ram Kalap Pandey
 
Respondent :- Chief Of Army Staff And Others
 
Counsel for Appellant :- Indra Raj Singh,R.G.Prasad,Ravi Kiran Jain
 
Counsel for Respondent :- S.S.C.,B.N. Singh,C.S.C.,K.C.Sinha,K.N. Pandey,K.N. Singh,Rakesh Sinha
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Anant Kumar,J.

On account of illness slip of Sri Rakesh Sinha, learned counsel for the respondent the case is passed over for the day.

As prayed, list matter in the next cause list.

Order Date :- 31.3.2014

M.A.A.

 

 

 
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