Surendra Singh (Constable 240 Cp) ... vs State Of U.P. And 8 Others
2014 Latest Caselaw 340 ALL

Citation : 2014 Latest Caselaw 340 ALL
Judgement Date : 28 March, 2014

Allahabad High Court

Surendra Singh (Constable 240 Cp) ... vs State Of U.P. And 8 Others on 28 March, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 18294 of 2014
 

 
Petitioner :- Surendra Singh (Constable 240 Cp) And Another
 
Respondent :- State Of U.P. And 8 Others
 
Counsel for Petitioner :- Irfan Ahmad
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Connect this petition with Writ Petition No. 14808 of 2014 (Rameshwar Dayal, Constable 87 Cp and others Vs. State of U.P. & others).

Learned Standing Counsel appears for the respondents no.1 to 6. He may file counter affidavit within a month.

List after a month.

Order Date :- 28.3.2014

SKM

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