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Dheerendra Singh vs State Of U.P. And Others
2014 Latest Caselaw 319 ALL

Citation : 2014 Latest Caselaw 319 ALL
Judgement Date : 28 March, 2014

Allahabad High Court
Dheerendra Singh vs State Of U.P. And Others on 28 March, 2014
Bench: Ravindra Singh, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- CRIMINAL APPEAL DEFECTIVE U/S 372 CR.P.C. No. - 697 of 2011
 

 
Appellant :- Dheerendra Singh
 
Respondent :- State Of U.P. And Others
 
Counsel for Appellant :- Abhay Raj Singh
 
Counsel for Respondent :- Govt. Advocate,Jai Shankar Audichya
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Shashi Kant,J.

Sri Abhay Raj Singh, counsel for the appellant has sent illness slip.

In the present case, against the impugned judgment, a Government Appeal no. 6303 of 2011 has been dismissed on 13.3.2012.

List peremptorily on 10.4.2014.

Order Date :- 28.3.2014

Monika

 

 

 
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