Uday Bhan And Ors. vs State Of ...
2014 Latest Caselaw 28 ALL

Citation : 2014 Latest Caselaw 28 ALL
Judgement Date : 20 March, 2014

Allahabad High Court

Uday Bhan And Ors. vs State Of ... on 20 March, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 14
 

 
Case :- CONSOLIDATION No. - 216 of 2014
 

 
Petitioner :- Uday Bhan And Ors.
 
Respondent :- State Of U.P.Throu.Prin.Secy.Revenue Deptt.Lko.And Ors.
 
Counsel for Petitioner :- Umesh Singh
 
Counsel for Respondent :- C.S.C.,Azad Khan
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up as fresh on 24th March, 2014.

Order Date :- 20.3.2014

Priyanka

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