Afjal & Others vs State Of U.P.
2014 Latest Caselaw 271 ALL

Citation : 2014 Latest Caselaw 271 ALL
Judgement Date : 27 March, 2014

Allahabad High Court

Afjal & Others vs State Of U.P. on 27 March, 2014

Bench: Sheo Kumar Singh, Anant Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- CRIMINAL APPEAL No. - 361 of 1992
 

 
Appellant :- Afjal & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- O.S. Malik,Amit Misra,S.S. Mishra
 
Counsel for Respondent :- D.G.A.,D.R. Chaudhary
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Anant Kumar,J.

As prayed put up tomorrow.

Order Date :- 27.3.2014

M.A.A.

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