Pioneer Montessori School ... vs Union Of India Throu.The ...
2014 Latest Caselaw 249 ALL

Citation : 2014 Latest Caselaw 249 ALL
Judgement Date : 27 March, 2014

Allahabad High Court

Pioneer Montessori School ... vs Union Of India Throu.The ... on 27 March, 2014

Bench: Rajiv Sharma, Mahendra Dayal




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- MISC. BENCH No. - 2540 of 2014
 

 
Petitioner :- Pioneer Montessori School Lucknow Throu The Secy.Rishi Kumar
 
Respondent :- Union Of India Throu.The Secy.Ministry Of Labour & Ors.
 
Counsel for Petitioner :- Suresh Chandra Mishra,Manish Vaish
 
Counsel for Respondent :- C.S.C.,A.S.G.
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Mahendra Dayal,J.

List alongwith the records of Writ Petition No. 10036 (MB) of 2013.

Order Date :- 27.3.2014

Anurag/-

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