Prem Kishore vs D.J. Etawah And Others
2014 Latest Caselaw 221 ALL

Citation : 2014 Latest Caselaw 221 ALL
Judgement Date : 26 March, 2014

Allahabad High Court

Prem Kishore vs D.J. Etawah And Others on 26 March, 2014

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 39188 of 2005
 

 
Petitioner :- Prem Kishore
 
Respondent :- D.J. Etawah And Others
 
Counsel for Petitioner :- Arvind Srivastava
 
Counsel for Respondent :- S.C.,P.K. Mishra,R. Mishra,Raj Kumar Mishra
 

 
Hon'ble Pankaj Mithal,J.

Put up tomorrow along with the record of Writ Petition No.34716 of 2004 decided on 20.2.2014.

Order Date :- 26.3.2014

Brijesh

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