Bharat Singh vs State Of U.P.Throu Its ...
2014 Latest Caselaw 21 ALL

Citation : 2014 Latest Caselaw 21 ALL
Judgement Date : 20 March, 2014

Allahabad High Court

Bharat Singh vs State Of U.P.Throu Its ... on 20 March, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 14
 

 
Case :- MISC. SINGLE No. - 2885 of 2013
 

 
Petitioner :- Bharat Singh
 
Respondent :- State Of U.P.Throu Its Secy.Revenue Deptt.Lko.And Ors.
 
Counsel for Petitioner :- J.K.Verma
 
Counsel for Respondent :- C.S.C.,Kunwar Shyam Babu,R.N.Gupta
 

 
Hon'ble Anjani Kumar Mishra,J.

Steps taken.

Office to proceed.

Order Date :- 20.3.2014

Priyanka

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