Nidhi Bajpai, Mahila Const. 3904 ... vs State Of U.P. And 3 Others
2014 Latest Caselaw 206 ALL

Citation : 2014 Latest Caselaw 206 ALL
Judgement Date : 26 March, 2014

Allahabad High Court

Nidhi Bajpai, Mahila Const. 3904 ... vs State Of U.P. And 3 Others on 26 March, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 17643 of 2014
 

 
Petitioner :- Nidhi Bajpai, Mahila Const. 3904 Cp And 58 Others
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Vijay Gautam
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, put up on 1.4.2014 as fresh.

In the meantime, learned Standing Counsel may seek instruction in the matter.

Order Date :- 26.3.2014

SKM

Download the LatestLaws.com Mobile App