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Mithun vs State Of U.P.
2014 Latest Caselaw 175 ALL

Citation : 2014 Latest Caselaw 175 ALL
Judgement Date : 25 March, 2014

Allahabad High Court
Mithun vs State Of U.P. on 25 March, 2014
Bench: Bharat Bhushan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 36706 of 2013
 

 
Applicant :- Mithun
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sengar Vineet Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bharat Bhushan,J.

As prayed, list in the next cause list.

Order Date :- 25.3.2014

G.S

 

 

 
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