Musharraf Ali vs District Judge, Lucknow & Others
2014 Latest Caselaw 166 ALL

Citation : 2014 Latest Caselaw 166 ALL
Judgement Date : 25 March, 2014

Allahabad High Court

Musharraf Ali vs District Judge, Lucknow & Others on 25 March, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 7634 of 2013
 

 
Petitioner :- Musharraf Ali
 
Respondent :- District Judge, Lucknow & Others
 
Counsel for Petitioner :- Brihspati Mani Pathak,D.C.Mukherjee,Manoj Kr.Mishra,Rakesh Kr. Upadhayaya
 
Counsel for Respondent :- Manish Kumar,S.K. Mehrotra,Vimal Kumar,Vishwa Mohini
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri D.C. Mukherjee, learned counsel for petitioner, is reported to be ill.

The case is adjourned.

List again.

Order Date :- 25.3.2014

Vijay

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