Lilawati @ Chandrakala @ Neelam vs State Of U.P.
2014 Latest Caselaw 165 ALL

Citation : 2014 Latest Caselaw 165 ALL
Judgement Date : 25 March, 2014

Allahabad High Court

Lilawati @ Chandrakala @ Neelam vs State Of U.P. on 25 March, 2014

Bench: Bharat Bhushan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 8967 of 2014
 

 
Applicant :- Lilawati @ Chandrakala @ Neelam
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- R.K. Mishra,G.K. Mishra
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Bharat Bhushan,J.

This is second bail application. The first bail application has been rejected by Hon. Mr. Justice Aditya Nath Mittal.

List before appropriate Bench as per Rules of the Court.

Order Date :- 25.3.2014

G.S

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