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Akhilesh Kumar Misra vs District Judge, Faizabad & Others
2014 Latest Caselaw 123 ALL

Citation : 2014 Latest Caselaw 123 ALL
Judgement Date : 24 March, 2014

Allahabad High Court
Akhilesh Kumar Misra vs District Judge, Faizabad & Others on 24 March, 2014
Bench: Devendra Kumar Arora



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 1225 of 2014
 

 
Petitioner :- Akhilesh Kumar Misra
 
Respondent :- District Judge, Faizabad & Others
 
Counsel for Petitioner :- Virendra Mishra
 
Counsel for Respondent :- C.S.C.,Km. Manorama,Manish Kumar,Satyendra Kr. Nigam
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

In pursuance of office report dated 13.03.2014, nothing has been reported about sufficiency of service upon opposite party no.3.

Office is directed to furnish service report with respect to opposite party no.3.

List this case in the first week of April, 2014.

Order Date :- 24.3.2014

Vijay

 

 

 
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