Saliha Khan vs State Of U.P.Through Its Secy ...
2014 Latest Caselaw 122 ALL

Citation : 2014 Latest Caselaw 122 ALL
Judgement Date : 24 March, 2014

Allahabad High Court

Saliha Khan vs State Of U.P.Through Its Secy ... on 24 March, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 1114 of 2003
 

 
Petitioner :- Saliha Khan
 
Respondent :- State Of U.P.Through Its Secy Finance And Revenue,U.P.,Civil
 
Counsel for Petitioner :- V.V.Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

On the request of Sri V.V. Tripathi, learned counsel for petitioner, the case is adjourned.

List again.

Order Date :- 24.3.2014

Vijay

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