Smt. Surta Devi Alias Patna Devi vs Rajkaran And 3 Ors.
2014 Latest Caselaw 115 ALL

Citation : 2014 Latest Caselaw 115 ALL
Judgement Date : 24 March, 2014

Allahabad High Court

Smt. Surta Devi Alias Patna Devi vs Rajkaran And 3 Ors. on 24 March, 2014

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- MISC. SINGLE No. - 4151 of 2007
 

 
Petitioner :- Smt. Surta Devi Alias Patna Devi
 
Respondent :- Rajkaran And 3 Ors.
 
Counsel for Petitioner :- S.K.Mehrotra,A.M. Tripathi,I.D.Shukla
 
Counsel for Respondent :- C.S.C,Rakesh K. Pandey,Subodh Kumar Verma
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Sri Amit Dwivedi, learned counsel holding brief of Sri A.M. Tripathi, Advocate, appearing for petitioner prays for and is granted two weeks' time for filing rejoinder affidavit.

List thereafter.

Order Date :- 24.3.2014

Vijay

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