Sachin Singh And Another vs State Of U.P. And Another
2014 Latest Caselaw 2300 ALL

Citation : 2014 Latest Caselaw 2300 ALL
Judgement Date : 13 June, 2014

Allahabad High Court

Sachin Singh And Another vs State Of U.P. And Another on 13 June, 2014

Bench: Om Prakash-Vii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- APPLICATION U/S 482 No. - 21309 of 2014
 

 
Applicant :- Sachin Singh And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Praveen Tripathi,U.K. Rai
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Om Prakash-VII,J.

Criminal Misc. (Correction) Application No. 198854 of 2014

Pursuant to the order dated 10.6.2014, learned counsel for the applicants has filed the present correction application.

Heard the learned counsel for the applicants and learned AGA for the State.

Learned counsel for the applicants is permitted to correct the description of respondent no.2.

The correction application stands disposed of accordingly.

List the present case before the appropriate Bench on 2.7.2014.

Order Date :- 13.6.2014

safi

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