Sandeep Kumar Singh vs State Of U.P. And 3 Others
2014 Latest Caselaw 2294 ALL

Citation : 2014 Latest Caselaw 2294 ALL
Judgement Date : 13 June, 2014

Allahabad High Court

Sandeep Kumar Singh vs State Of U.P. And 3 Others on 13 June, 2014

Bench: Tarun Agarwala, Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - A No. - 32259 of 2014
 

 
Petitioner :- Sandeep Kumar Singh
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- R.N. Tiwari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Ram Surat Ram (Maurya),J.

The writ petition is allowed.

For orders, see order of date passed on writ petition no. 31868 of 2014.

Order Date :- 13.6.2014

MAA/-

(Ram Surat Ram (Maurya),J.) (Tarun Agarwala,J.)

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