Mukesh Paliwal vs State Of U.P. And 4 Ors.
2014 Latest Caselaw 3838 ALL

Citation : 2014 Latest Caselaw 3838 ALL
Judgement Date : 31 July, 2014

Allahabad High Court

Mukesh Paliwal vs State Of U.P. And 4 Ors. on 31 July, 2014

Bench: Amreshwar Pratap Sahi, Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 31050 of 2014
 

 
Petitioner :- Mukesh Paliwal
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Petitioner :- Amitabh Singh
 
Counsel for Respondent :- C.S.C.,Shivam Yadav
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Vivek Kumar Birla,J.

On the request of Sri Shivam Yadav, put up on Monday to enable him to obtain instructions with regard to calculation sheet.

Order Date :- 31.7.2014

Ajay

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