Ram Pyare Chaube vs Dy. Director Of Consolidation, ...
2014 Latest Caselaw 3807 ALL

Citation : 2014 Latest Caselaw 3807 ALL
Judgement Date : 30 July, 2014

Allahabad High Court

Ram Pyare Chaube vs Dy. Director Of Consolidation, ... on 30 July, 2014

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - B No. - 39884 of 2008
 

 
Petitioner :- Ram Pyare Chaube
 
Respondent :- Dy. Director Of Consolidation, Ghazipur & Others
 
Counsel for Petitioner :- J.L. Pandey
 
Counsel for Respondent :- C.S.C.,Hari Lal Pandey
 

 
Hon'ble Anjani Kumar Mishra,J.

On 22.7.2014, this case was directed to be listed peremptorily in the next cause list.

Today this case has come up in the additional cause list. Office may explain as to how this case has been placed in the additional cause list. Office may also ensure compliance of the earlier order dated 22.7.2014.

Order Date :- 30.7.2014

SKS

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